Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 60 in The Maharashtra Chit Funds Act, 1974 60. Application of fines. - The court imposing any fine under this Act may direct that the whole or any part thereof be applied in or towards payment of the costs of the proceedings. .
