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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Bombay Presidency - Subsection

Section 24(1)(xl) in The Bombay University Act, 1974

(xl)exercise all the powers of the University, not otherwise provided for in this Act or the Statutes and all other powers which are required, to give effect to this Act, or the Statutes, Ordinances and Regulations, and