Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(b) in The Maharashtra Ministers' Salaries And Allowances Act, 1956 (b)travelling and daily allowance in respect of tours on public business undertaken by him and suitable residential accommodation at places visited by him on such business.
