Patna High Court - Orders
Surendra Kumar, vs Patna High Court, Bailey Road, Patna, on 22 November, 2019
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20493 of 2019
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Surendra Kumar,
... ... Petitioner/s
Versus
Patna High Court, Bailey Road, Patna,
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Dronacharya
For the Respondent/s : Mr.Chitranjan Sinha (PAAG-2)
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
2 22-11-2019A counter affidavit has been filed on behalf of the respondent-State of Bihar, which is taken on record.
Learned counsel for the petitioners seeks adjournment to file reply to the counter affidavit.
List this case under the same heading on 20.12.2019 in chronological order.
In the meanwhile, counter affidavit must be filed by respondent Nos. 1 to 3.
(Chakradhari Sharan Singh, J) arun/-
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