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Patna High Court - Orders

Surendra Kumar, vs Patna High Court, Bailey Road, Patna, on 22 November, 2019

Author: Chakradhari Sharan Singh

Bench: Chakradhari Sharan Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.20493 of 2019
                  ======================================================
                  Surendra Kumar,

                                                                                ... ... Petitioner/s
                                                    Versus
                  Patna High Court, Bailey Road, Patna,

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :     Mr.Dronacharya
                  For the Respondent/s     :     Mr.Chitranjan Sinha (PAAG-2)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                  SINGH
                                        ORAL ORDER

2    22-11-2019

A counter affidavit has been filed on behalf of the respondent-State of Bihar, which is taken on record.

Learned counsel for the petitioners seeks adjournment to file reply to the counter affidavit.

List this case under the same heading on 20.12.2019 in chronological order.

In the meanwhile, counter affidavit must be filed by respondent Nos. 1 to 3.

(Chakradhari Sharan Singh, J) arun/-

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