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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(x) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(x)"Technical Education" means programmes of education research and training in engineering, technology, architecture, town planning, management, pharmacy, applied arts and crafts and such other programmes or areas, as the Government may, by notification in the government Gazette, declare from time to time.