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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5)(c) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(c)The police authorities shall ensure that Character & Antecedents' Verification report is issued within 90 days of the receipt of the Character & Antecedents' Form, for verification from outside the State, it should be sent within 120 day s with all the details necessary for verification.