Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tripura - Subsection Section 12(3) in Tripura Contract Labour (Regulation and Abolition) Rules 1978 (3)Every application referred to in sub-rule (1) shall be either personally delivered to the Registering Officer or sent to him by registered post.
