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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(ii) in The Assam Elementary Education (Provincialisation) Rules, 1977

(ii)Enrolment in each [School] shall not be less than (40) in case of Lower Primary School and Junior Basic Schools and 90 in the case of M.E., M.V. and Senior Basic Schools [provided that the enrolment may be relaxed by the Government in suitable cases].