Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of West Bengal - Subsection Section 50(2) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (2)the powers, functions, duties, manner of appointment and terms and conditions of service of the officers, other than the Vice-Chancellor;
