Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(v) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970 (v)[ Lands within- [Substituted by G.S.R. 56, Dated 2-7-71; published in Rajasthan Gazette Part IV-C(1), Dated 31-5-73, p, 97.]
