Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 13 in Orissa Minor Minerals Concession Rules, 2004 13. Report of prospecting operation. - The licensee shall submit to the Director and Deputy Director/Mining Officer concerned, reports of prospecting operations in FORM-ZA.
