Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(e) in Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons (e)"Transferring State" means the State in which the sentence was imposed on the person who may be, or has been transferred.
