Section 7(2)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(b)An exit may be a doorway, corridor, passage way to an internal staircase or external staircase or to a varandah or roofs or terrace having access to the street or a staircase.

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State of Tamilnadu - Subsection

Section 7(2)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974