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[Cites 0, Cited by 0] [Section 166A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 166A(b) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(b)knowingly disobeys, to the prejudice of any person, any other direction of the law regulating the manner in which he shall conduct such investigation; or