Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act] State of Maharashtra - Subsection Section 75(2)(f) in The Maharashtra Universities Act, 1994 (f)The budget shall be prepared in the following three distinct parts:(i)maintenance;(ii)development; and(iii)independent project or scheme or collaborative programmes grants;