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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(1)(a) in Chandigarh Panchayat Election Rules, 1994

(a)Votes having service qualification defined in Section 20(3) of Representation of Peoples Act, 1950 and one entered in its last para of the relevant Electoral Roll;