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Madras High Court

S.Pasupathi vs The District Manager (Tasmac- Chennai ... on 21 October, 2019

Author: K.Ravichandrabaabu

Bench: K.Ravichandrabaabu

                                                    W.P.Nos.29742, 29746, 29749, 29751, 29756 & 29758 of 2019




                                          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 21.10.2019

                                                             CORAM

                                        THE HON'BLE MR. JUSTICE K.RAVICHANDRABAABU

                                 W.P.Nos.29742, 29746, 29749, 29751, 29756 & 29758 of 2019

                    S.Pasupathi
                    S/o.Subramanian                                  ...Petitioner in W.P.No.29742/2019

                    S.Amalraj
                    S/o.Santhiyagu                                   ...Petitioner in W.P.No.29746/2019

                    S.Chandrakala
                    W/o.Srinivasan                                   ...Petitioner in W.P.No.29749/2019

                    P.Sathasivam
                    S/o.Periyathambi                                 ...Petitioner in W.P.No.29751/2019

                    S.Karthik
                    S/o.Subramani                                    ...Petitioner in W.P.No.29756/2019

                    V.Vijayaraj
                    S/o.Veeraperumal                                 ...Petitioner in W.P.No.29758/2019

                                                               vs.

                    The District Manager (TASMAC- CHENNAI SOUTH)
                    B4, Ambattur Industrial Estate
                    Ambattur, Chennai-600 058.           ...Respondent in W.P.Nos.29742 &
                                                                29758/2019


                    The District Manager (TASMAC - TIRUVALLUR EAST DISTRICT)
                    No.1, Bangalore Highway Road
                    Sembarambakkam, Chennai-600 123. ...Respondent in W.P.Nos.29746 &
                                                                29756/2019

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                                                W.P.Nos.29742, 29746, 29749, 29751, 29756 & 29758 of 2019




                    The District Manager (TASMAC-CHENNAI CENTRAL)
                    B58, Ambattur Industrial Estate
                    Ambattur, Chennai-600 058.           ...Respondent in W.P.No.29749/2019

                    The District Manager (TASMAC-KANCHIPURAM NORTH DISTRICT)
                    No.1, Bangalore Highway Road,
                    Thirumazhisai Unit 3
                    Sembarambakkam, Chennai-600 123. ...Respondent in W.P.No.29751/2019



                               Writ Petition No.29742 of 2019 filed under Article 226 of the
                    Constitution of India praying to issue a Writ of Mandamus, directing the
                    respondent to dispose of the representation dated 30.09.2019 with regard
                    to the fixation of licence fee for the bar attached to the TASMAC Shop
                    No.894 at No.20, Thiruvalluvar Salai, Teynampet, Chennai-600 018.


                               Writ Petition No.29746 of 2019 filed under Article 226 of the
                    Constitution of India praying to issue a Writ of Mandamus, directing the
                    respondent to dispose of the representation dated 30.09.2019 with regard
                    to the fixation of licence fee for the bar attached to the TASMAC Shop
                    No.8865 at No.44, Sridevi Kuppan Main Road, Valasarawakkam, Chennai-600
                    087.


                               Writ Petition No.29749 of 2019 filed under Article 226 of the
                    Constitution of India praying to issue a Writ of Mandamus, directing the
                    respondent to dispose of the representation dated 30.09.2019 with regard
                    to the fixation of licence fee for the bar attached to the TASMAC Shop
                    No.304 at No.124, North Redhills Road, Villiwakkam, Chennai-600 049.




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                                                   W.P.Nos.29742, 29746, 29749, 29751, 29756 & 29758 of 2019




                               Writ Petition No.29751 of 2019 filed under Article 226 of the
                    Constitution of India praying to issue a Writ of Mandamus, directing the
                    respondent to dispose of the representation dated 30.09.2019 with regard
                    to the fixation of licence fee for the bar attached to the TASMAC Shop
                    No.4308 at No.83, Balaji Nagar, Ram Nagar South, Pallikaranai, Chennai -
                    600 150.
                               Writ Petition No.29756 of 2019 filed under Article 226 of the
                    Constitution of India praying to issue a Writ of Mandamus, directing the
                    respondent to dispose of the representation dated 30.09.2019 with regard
                    to the fixation of licence fee for the bar attached to the TASMAC Shop
                    No.8737 at Survey No.508/4A & 509/1B, A.N.S.Nagar, Palavedu Village,
                    Avadi, Chennai-600 055.
                               Writ Petition No.29758 of 2019 filed under Article 226 of the
                    Constitution of India praying to issue a Writ of Mandamus, directing the
                    respondent to dispose of the representation dated 30.09.2019 with regard
                    to the fixation of licence fee for the bar attached to the TASMAC Shop
                    No.928 at No.137, Balakrishna Nagar, Velachery, Chennai-600 042.
                               For Petitioner in all W.P.s        :      Mr.S.Balasubramanian
                               For Respondents in all W.P.s       :      Mr.P.Arumugarajan
                                                                         standing counsel


                                                  COMMON ORDER

The learned counsel for the petitioners seeks permission of this Court to withdraw these writ petitions. He has also made an endorsement to that effect.

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W.P.Nos.29742, 29746, 29749, 29751, 29756 & 29758 of 2019 K.RAVICHANDRABAABU,J.

mk In view of the above submission and endorsement made by the learned counsel for the petitioners, these Writ Petitions are dismissed as withdrawn. No costs.

21.10.2019 Speaking/Non-speaking order Index: Yes/No Internet : Yes/No mk To

1. The District Manager (TASMAC- CHENNAI SOUTH) B4, Ambattur Industrial Estate Ambattur, Chennai-600 058.

2. The District Manager (TASMAC - TIRUVALLUR EAST DISTRICT) No.1, Bangalore Highway Road Sembarambakkam, Chennai-600 123.

3. The District Manager (TASMAC-CHENNAI CENTRAL) B58, Ambattur Industrial Estate Ambattur, Chennai-600 058.

4. The District Manager (TASMAC-KANCHIPURAM NORTH DISTRICT) No.1, Bangalore Highway Road, Thirumazhisai Unit 3 Sembarambakkam, Chennai-600 123.

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