Section 40(c) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
(c)four members to be appointed by the State Government to represent respectively-(i)Town and Country Planning Department, Chhattisgarh;(ii)Forest Department, Chhattisgarh;(iii)Public Health Engineering Department, Chhattisgarh;(iv)Public Works Department, Chhattisgarh;(v)Chhattisgarh Electricity Board;
