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State of Rajasthan - Section

Section 221 in Rajasthan Land Revenue (Land Records) Rules, 1957

221. Register of Halat Halqa Patwaris and Inspectors F. No. O9.

- The Office Qanungo will maintain a register on Form O9, having detailed information regarding the circles of the Inspectors and Patwari. In this register an abstract of the Inspector's circle will be entered on the first page. One page will be left for each circle of the Inspector or Patwari, as the case may be and if necessary, more pages may be left. The entries regarding the details of villages will be renewed after the compilation of a new Jamabandi after every fourth year. This entry will be made at the end of the list of the villages of the circle after drawing a line.