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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2) in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960

(2)There shall also be paid to each member of the State Legislature a daily allowance at the rate of [Five hundred rupees] [Substituted by Act XVII of 2006.] for attending session of the Legislature or meetings of the committees :Provided that he attends all meetings and in case of absence from any meeting he has explained such absence to the satisfaction of the Speaker of the Legislative Assembly or the Chairman of the Legislative Council, as the case may be:Provided further that where such absence has been explained to the satisfaction of the Speaker or the Chairman, as the case may be, the daily allowance shall be drawn at the following rates :-
(a) for the first six days of absence in a session ... Full Rate.
(b) for a further twelve days of absence in a session ... Half rate.
(c) for days of absence in excess of eighteen in a session .... No allowance