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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(4)(i) in Rajasthan Land Pooling Schemes Act, 2016

(i)fix the difference between the total of the values of the original plots and the total of the values of the plots included in the scheme in accordance with the clause (vi) of sub-section (1) of section 41;