Bombay High Court
Padmanabh Mohan Reddy(Decd. Thr. Lrs) ... vs Purushottam Mohan Reddy And Ors on 17 December, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
sat 14. sast 93203-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL (ST) NO. 93203 OF 2020
WITH
INTERIM APPLICATION (ST) NO. 94945 OF 2020
WITH
SECOND APPEAL (ST) NO. 93211 OF 2020
WITH
INTERIM APPLICATION (ST) NO. 94943 OF 2020
Padmanabh Mohan Reddy through LRs.
Smt.Dhanya Kumari Reddy & Anr. ...Appellants
vs.
Purushottam Mohan Reddy & Ors. ...Respondents
Mr.Rajendra Jagtap with Anish S. Jadhav for Appellants/Applicants.
Mr.S.S. Kanetkar for Respondent No.2.
CORAM : S.C. GUPTE, J.
DATE : 17 DECEMBER 2020 P.C. :
By consent, S.O. to 11 January 2021.
(S.C. GUPTE, J.) Digitally signed by Sanskruti A. Sanskruti Thakur A. Date:
2020.12.18 Thakur 15:07:00 +0530 1/1