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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(4)(i) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(i)to examine and scrutinise the annual budget of the Institute and submit it to the Executive Council and to make recommendations on financial matters to the Executive Council;