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State of Kerala - Section

Section 10C in The Kerala Money-Lenders Act, 1958

10C. Assistance of Police Officers.

- Any officer authorised to inspect or search under section 10A may seek the assistance of the officer in charge of the Police Station having jurisdiction over the area to be inspected or searched and thereupon, such officer of the Police Station shall render all assistance necessary to the officer for the conduct of such inspection or search.