Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 25 in The Chota Nagpur Tenancy Act, 1908 25. Form of notice under Section 56(2). - The notice of receipt of deposit of rent as required by sub-section 2 of Section 56 shall be in Form No. 11 contained in Appendix A.
