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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 14 in The Produce Cess Act, 1966

14. Information acquired to be confidential.

- [Omitted by Cotton, Copra and Vegatable Oils Cess (Abolition) Act (4 of 1987), S.3 (21-3-87)].