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State of Rajasthan - Section

Section 3050 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

3050.

-4590.|-| Establishment Clerk/RR Dispatch Clerk| 3| 3050-4590| As declared by State Govt. for a post carryingsame pay scale| Direct recruitment| Graduate from recognized University/Institution.Knowledge of computer typing & MS Office.|-| Driver| 2| 3050-4590| As declared by State Govt. for a post carryingsame pay scale| Direct| Must have light vehicle licenses with 3 yearsexperience in driving car.|-| Class-IV| 8| 2550-3200| As declared by State Govt. for a post carryingsame day scale.| Direct| Must be able to read & write Hindi andknowing cycling.|}Appendix-BConstitution of Selection Committee
The Selection Committee to select personnel forappointment by direct recruitment, mentioned in Part-I of theAppendix-'A' shall consist of the following:-
{|
1. Chairperson of the Commission or a membernominated by him. Chairperson
2. One Member of the Commission Member
3. Subject matter Specialist to be nominated by theChairperson. Member
4. Secretary Member Secretary
|-| The Selection Committee to select personnel forappointment by direct recruitment mentioned in Part-II ofAppendix-'A' shall consist of the following:-|-|
1 Secretary of the Commission Chairperson
2 Subject matter Specialist to be nominated by theChairperson. Member
3. Concerned Special Secretary of the Commission Member Secretary
|-| The Selection Committee to select personnel forappointment by promotion, mentioned in Part-I of Appendix-'A'shall consist of the following:-|-|
1 Chairperson of the Commission Chairperson
2. Secretary Member Secretary
|-| The Selection Committee to select personnel forappointment by promotion mentioned in Part-II of Appendix-'A'shall consist of the following:-|-|
1 Secretary of the Commission Chairperson
2. Concerned Special Secretary of the Commission Member Secretary
|}Appendix 'C'Disciplinary Authority and Appellate AuthorityThe Disciplinary Authority for the staff of the Commission shall be Secretary and Appellate Authority shall be the Chairperson.Appendix 'D'Annual Performance Appraisal Report
S. No. Category of Post Reporting Officer Reviewing Officer Accepting Authority
1. Secretary Chairman Chairman Chairman
2 Special Secretary Secretary Chairman Chairman
3 Joint Secretary Secretary Chairman Chairman
4. Dy. Secretary Secretary Chairman Chairman
5. Assistant Secretary Secretary Chairman Chairman
6. P.S. to Chairman Chairman Chairman Chairman
7. Sr. Economic Analyst Secretary Chairman Chairman
8. Sr. PA with Chairman, Members & Secretary Respective Controlling Officer Respective Controlling Officer Chairman
9. P.A. Respective Controlling Officer Secretary Secretary
10. Executive Assistant (Tech.) Respective Controlling Officer Secretary Secretary
11 Legal Assistant Respective Controlling Officer Secretary Secretary
12 Accountant Respective Controlling Officer Secretary Secretary
13 Junior Accountant Respective Controlling Officer Secretary Secretary
14. Steno-cum-Computer Operator Respector Controlling Officer Secretary Secretary
15 U.D.C. Respective Controlling Officer Secretary Secretary
16 L.D.C. Respective Controlling Officer Secretary Secretary
17. Driver Respective Controlling Officer Secretary Secretary
Appendix 'E'Rajasthan Electricity Regulatory CommissionEssential Qualification and Pay Scale for AbsorptionPart-I {||-| Particulars of post| Scale of pay| Essential qualification and pay scale forabsorption|-| Joint Secretary (Technical)| 12000-16500| Degree in Electrical Engineering from arecognised University/Institution working in the pay scale of