Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Haryana - Subsection Section 121(1) in The Haryana Canal and Drainage Rules, 1976 (1)Nothing contained in these rules shall apply to the hearing of an appeal from any decision or order in a criminal case under the Act.
