Section 2(1)(h) in Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018

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Securities And Exchange Board Of India - Subsection

Section 2(1)(h) in Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018

(h)"e-auction" means the public auction conducted through electronic mode;