Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 9 in U.P. Irrigation Department Research Officers Service Rules, 1992

9. Preferential Qualification.

- A candidate who has-
(i)a preferential qualification mentioned in Rule 8; or
(ii)served in the Territorial Army for a minimum period of two years; or
(iii)obtained a 'B' Certificate of National Cadet Corps, shall, other things being equal, be given preference in the matter of direct recruitment.