Bombay High Court
Actis Consumer Grooming Products vs Rakesh Malhotra And 6 Others on 16 December, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 423 OF 2021
Actis Consumer Grooming Products ....PETITIONER
V/S
Rakesh Malhotra And 6 Others ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 16th December, 2021 P.C. :
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