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Central Administrative Tribunal - Delhi

S M Matloob vs Iccr on 23 December, 2022

                                   1
Item No. 06
                                                    O.A. No. 3794/2022



                Central Administrative Tribunal
                  Principal Bench, New Delhi
                           O.A. No. 3794/2022

                    This the 23rd day of December, 2022

              Hon'ble Mrs. Pratima K. Gupta, Member (J)
               Hon'ble Dr. Anand S. Khati, Member (A)

        S.M. Matloob, S/o S.M. Quiyum,
        Age 67 years,
        R/o I-102, Batla House,
        Jamia Nagar,
        New Delhi-110025
                                                          ...Applicant
        (Applicant in Person)


                                  Versus


         The Director General,
        Indian Council for Cultural Relations,
        Azad Bhawan, IP Estate,
        New Dehli-110002
                                                     ...Respondent
        (By Advocate: Mr. M.K. Bhardwaj)
                                     2
Item No. 06
                                                      O.A. No. 3794/2022




                             O R D E R (ORAL)

        Hon'ble Mrs. Pratima K. Gupta, Member (J):


The applicant who appears in person seeks permission of this Tribunal to withdraw the present O.A. with liberty to file a fresh self contained O.A.

2. Permission is granted.

3. The O.A. is dismissed as withdrawn with liberty as aforesaid and in accordance with law.

No costs.





        (Dr. Anand S. Khati)                    (Pratima K. Gupta)
          Member (A)                               Member (J)
        /dd/