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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Transplantation of Human Organs Rules, 1995

(3)[ Before a hospital is registered under the provisions of this rule, it shall be mandatory for the hospital to nominate a transplant coordinator.] [Inserted by G.S.R. 571(E), dated 31st July, 2008.]