Section 907 in Rules under the United Provinces Excise Act, 1910
907. Pass required for export under bond.
- Any person may export under bond beer manufactured at a brewery in Uttar Pradesh to any place in India under a pass in Form B-12 granted by the officer-in-charge of the brewery empowered in this behalf and in accordance with rules relating to export of foreign spirit under bond. The general bond to be executed shall be in Form B-7 and the special bond in Form B-8.F-Allowable wastage and Refund to Duty
