Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 78(1)] [Section 78] [Entire Act]

State of Tamilnadu - Subsection

Section 78(1)(a) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(a)any person who is in occupation of property without the approval of the competent authority (sanctioning lease or mortgage or licence); and