Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(c) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015 (c)prohibiting the noticee to take up any new assignment or contract or launch new scheme for the period specified in the order;
