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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(5)(a) in The U.P. Government Servant's Conduct Rules, 1956

(a)in the case of Government servant belonging to the State service, shall for purposes of sub-rules (1) and (4), be the Government and for sub-rule (2), the head of the department;