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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(h) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(h)all other words and expressions used in these regulations but not defined, and defined in the Act and the rules shall have the same meanings respectively assigned to them in the Act [* * * *] [Omitted by S.O. 1452(E), dated 7.9.2006].