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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Surjit Kaur vs Mohinder Kaur on 27 May, 2019

Author: H.S. Madaan

Bench: H.S. Madaan

          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH

                                           CM-7008-C-2019 in/and
                                           RSA-1545-2004 (O&M)
                                           Date of decision: 27.05.2019


Surjit Kaur since deceased thr. LRs
                                                                 ...Appellants
                    Versus

Mohinder Kaur
                                                                ...Respondent



CORAM: HON'BLE MR.JUSTICE H.S. MADAAN

Present:      Sh. Jaswant Singh-son and Smt. Charanjit Kaur-daughter
              of Surjit Kaur- deceased appellant along with counsel
              Mr. Vikas Kumar.

              Respondent Mohinder Kaur with counsel
              Ms. Priyanka Sharma.


H.S. MADAAN, J. (Oral)

For orders, see RSA No.1389 of 2004 titled as Surjit Kaur since deceased thr. LRs Vs. Mohinder Kaur and others of even date.




27.05.2019                                          (H.S. MADAAN)
sumit.k                                                 JUDGE


              Whether speaking/reasoned :              Yes        No
              Whether Reportable :                     Yes        No




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