Punjab-Haryana High Court
Surjit Kaur vs Mohinder Kaur on 27 May, 2019
Author: H.S. Madaan
Bench: H.S. Madaan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CM-7008-C-2019 in/and
RSA-1545-2004 (O&M)
Date of decision: 27.05.2019
Surjit Kaur since deceased thr. LRs
...Appellants
Versus
Mohinder Kaur
...Respondent
CORAM: HON'BLE MR.JUSTICE H.S. MADAAN
Present: Sh. Jaswant Singh-son and Smt. Charanjit Kaur-daughter
of Surjit Kaur- deceased appellant along with counsel
Mr. Vikas Kumar.
Respondent Mohinder Kaur with counsel
Ms. Priyanka Sharma.
H.S. MADAAN, J. (Oral)
For orders, see RSA No.1389 of 2004 titled as Surjit Kaur since deceased thr. LRs Vs. Mohinder Kaur and others of even date.
27.05.2019 (H.S. MADAAN)
sumit.k JUDGE
Whether speaking/reasoned : Yes No
Whether Reportable : Yes No
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