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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977

(d)["other Areas" means any other place which is not a category A City or category B City;] [ Substituted by S.O. 595(E), dated 21.12.1988 (w.e.f. 21.12.1988).]