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State of Madhya Pradesh - Section

Section 42 in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

42. Declaration of fidelity and secrecy.

- Every director, auditor, officer or other employee of the Nigam or, an employee of the State Government whose services are utilised by the Nigam, shall before entering upon his duties make declaration of fidelity and secrecy in the prescribed form.