Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 196 in Grama Panchayats Rules, 1968 196. General. - In matters of details connected with the maintenance of account and audit the Grama Panchayat shall be guided by the instructions of the Director of Grama Panchayats and the Examiner of Local Accounts.
