[Cites 0, Cited by 0]
[Entire Act]
State of Odisha - Section
Section 5 in The Orissa Motor Transport Workers' Rules, 1966
5. [ Grant of certificate of registration. [Substituted vide O.G.E. No. 540 dated 31.3.2005.]
- A certificate of registration for an under taking shall be granted by the Chief Inspector or an Inspector duly authorized by him in this behalf in Form No. 11, on payment of appropriate fees as specified in the Table below:-Table| No. of workers employed in an undertaking | Amount of fees |
| (1) | (2) |
| 01 to 50 | Rs. 500.00 |
| 51 to 150 | Rs. 1,500.00 |
| 151 and above | Rs. 3,000.00] |