Chattisgarh High Court
Dilip Kumar Jawalkar vs Ganesh Shankar Mishra 34 Cont/572/2017 ... on 16 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No.571 of 2017
Dilip Kumar Jawalkar Versus Ganesh Shankar Mishra
CONT 572/2017
16/02/2018 Shri Lav Sharma, counsel for the applicants.
Shri R. K. Gupta, counsel for the respondent No.2.
As prayed by the learned counsel for the applicants, 2 weeks time is granted to make good the default, failing which the contempt petitions shall stand dismissed automatically without further reference to the Court.
Sd/-
Judge Prashant Kumar Mishra Nirala