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Chattisgarh High Court

Dilip Kumar Jawalkar vs Ganesh Shankar Mishra 34 Cont/572/2017 ... on 16 February, 2018

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              CONT No.571 of 2017
              Dilip Kumar Jawalkar Versus Ganesh Shankar Mishra
                                 CONT 572/2017




16/02/2018         Shri Lav Sharma, counsel for the applicants.
                   Shri R. K. Gupta, counsel for the respondent No.2.

As prayed by the learned counsel for the applicants, 2 weeks time is granted to make good the default, failing which the contempt petitions shall stand dismissed automatically without further reference to the Court.

Sd/-

Judge Prashant Kumar Mishra Nirala