Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Bihar - Subsection Section 42(1) in Bihar Minor Mineral Rules, 2017 (1)The business of storage, trading, sale and purchase of minor minerals shall be regulated by the State Government through a regime of lease, licenses and permits.
