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Kerala High Court

Mattuvayal Musthafa vs Jameela on 13 January, 2025

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

RCRev. No.115/2024                            1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                        THE HONOURABLE MR. JUSTICE P.KRISHNA KUMAR


                 Monday, the 13th day of January 2025 / 23rd pousha, 1946

                         IA.NO.1/2024 IN RCREV. NO. 115 OF 2024

                      RCA 27/2023 OF 11 ADDL. DISTRICT, KOZHIKODE.

          RCP 5/2019 OF PRL.MUNSIFF COURT-I/ RENT CONTROL COURT, KOZHIKODE

   APPLICANT/ REVISION PETITIONER:

          MATTUVAYAL MUSTHAFA, AGED 72 YEARS, S/O. AAMU, MASS
          LABORATORY, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
          VILLAGE, KOZHIKODE, PIN - 673 021.

   RESPONDENTS/ RESPONDENTS:

      1. JAMEELA, AGED 67 YEARS, W/O. LATE CHEERUVEETTIL
         ALIKOYA, CHALIYARAKKAL PARAMBA, PAVANGAD, POST PUTHIYANGADI,
         PUTHIYANGADI VILLAGE, KOZHIKODE, PIN - 673 021.
      2. C.V. HARIS, AGED 49 YEARS, S/O. LATE CHEERUVEETTIL ALIKOYA,
         CHALIYARAKKAL PARAMBA, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
         VILLAGE, KOZHIKODE, PIN - 673 021.
      3. C.V. ANEEZ, AGED 47 YEARS, S/O. LATE CHEERUVEETTIL ALIKOYA,
         CHALIYARAKKAL PARAMBA, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
         VILLAGE, KOZHIKODE, PIN - 673 021.
      4. MUMTHAZ, AGED 45 YEARS, D/O. LATE CHEERUVEETTIL ALIKOYA,
         CHALIYARAKKAL PARAMBA, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
         VILLAGE, KOZHIKODE, PIN - 673 021.
      5. AJNUS, AGED 43 YEARS, S/O. LATE CHEERUVEETTIL ALIKOYA, CHALIYARAKKAL
         PARAMBA, PAVANGAD, POST PUTHIYANGADI, PUTHIYANGADI
         VILLAGE, KOZHIKODE, PIN - 673 021.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings in R.C.A 27/2023 dated 25-01-2024 on the file of the 2nd Addl.
   Rent Control Appellate Authority/ II n d Additional District Court,
   Kozhikode, which was against the order in R.C.P 5/2019 dated 17-12-2022 on
   the file of the Rent control Court/ principal Munsiff- 1, Kozhikode,
   pending disposal of the revision.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this courts
   order dated 04.12.2024 and upon hearing the arguments of M/S
   V.V.SURENDRAN, P.A.HARISH, SANIKA.V.S & DONA PAUL, Advocates for the
   petitioner, the court passed the following:
 RCRev. No.115/2024                            2/2

                                        ORDER

Post on 27.01.2025.

The interim order will continue till then.

Sd/- A.MUHAMED MUSTAQUE, JUDGE Sd/- P.KRISHNA KUMAR, JUDGE 13-01-2025 /True Copy/ Assistant Registrar