Section 2(1)(xxiv) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(xxiv)"Polling Officer" means the officer appointed under rule 13 of these rules to assist the Presiding Officer in the performance of his duties;

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