Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

Most. Sabitri Devi & Ors vs Brahmdeo Pd.Keshari@Ram Swarop on 29 July, 2009

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                              C.R. No.612 of 2009
                            MOST. SABITRI DEVI & ORS
                                     Versus
                  BRAHMDEO PD.KESHARI @ RAM SWAROP KESHARI & ANR
                                  -----------

3.   29/07/2009

As per request made by learned Munsif I, Civil Court, Munger through his letter no.9 dated 15.7.2009, time for disposal of Misc.Case No.2 of 2009 is extended by one month from today. 

      Pradeep/                                 (J. N. Singh,J.)