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Jammu & Kashmir High Court - Srinagar Bench

Aijaz Ahmad Dobi & Anr vs State Of J&K on 27 July, 2020

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                         Item No.101 After Notice
                                                                         List

                                   IN THE HIGH COURT OF JAMMU AND KASHMIR
                                                 AT SRINAGAR
                                                 (THROUGH VIRTUAL MODE)
                                                                        Ref (Crl) No.6/2020


                        Aijaz Ahmad Dobi & anr.                                ...Petitioner(s)
                                          Through:   None.

                                V/s

                        State of J&K                                          ...Respondent(s)

Through:

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE (ORDER) 27.07.2020 Notice via e-mail be issued to the respondent State through Mr. B. A. Dar, Sr. AAG. Soft copy of the paper book be also sent to him through e-mail.

List again on 6th of August, 2020.

(SANJAY DHAR) JUDGE Srinagar 27.07.2020 "BhatAltaf, PS"

MOHAMMAD ALTAF BHAT 2020.07.30 10:41 I attest to the accuracy and integrity of this document