Jammu & Kashmir High Court - Srinagar Bench
Aijaz Ahmad Dobi & Anr vs State Of J&K on 27 July, 2020
Author: Sanjay Dhar
Bench: Sanjay Dhar
Item No.101 After Notice
List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(THROUGH VIRTUAL MODE)
Ref (Crl) No.6/2020
Aijaz Ahmad Dobi & anr. ...Petitioner(s)
Through: None.
V/s
State of J&K ...Respondent(s)
Through:
CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE (ORDER) 27.07.2020 Notice via e-mail be issued to the respondent State through Mr. B. A. Dar, Sr. AAG. Soft copy of the paper book be also sent to him through e-mail.
List again on 6th of August, 2020.
(SANJAY DHAR) JUDGE Srinagar 27.07.2020 "BhatAltaf, PS"
MOHAMMAD ALTAF BHAT 2020.07.30 10:41 I attest to the accuracy and integrity of this document