Himachal Pradesh High Court
Joginder Sen vs . State Of H.P. & Ors. on 14 July, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Joginder Sen vs. State of H.P. & ors.
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CWP No.4641/202214.7.2022 Present: Mr. Maan Singh, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Bhupinder Thakur and Mr. Yudhvir Singh Thakur, Dy.A.Gs. for the respondents.
CWP No. 4641/2022 & CMP No. 9248/2022 Notice.
Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondents. Reply/instructions within four weeks.
List on 18.8.2022.
CMP No. 9247/2022The application is disposed of with a direction to the applicant/petitioner to file English translation of the documents in question within four weeks from today.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 14.7.2022 (pankaj) ::: Downloaded on - 15/07/2022 20:02:45 :::CIS